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State of Tamilnadu - Section

Section 1 in Manonmaniam Sundaranar University Act, 1990

1. short title, extent application and commencement.

(1)This Act may be called the Manonmaniam Sundaranar University Act, 1990.
(2)It extends to the area comprising the districts of Tirunelveli Kattabomman, Chidambaranar and Kanniyakumari in the State of Tamil Nadu.
(3)It applies to all colleges and institutions situate within the University area and affiliated to, or approved by, the University in accordance with the provisions of this Act or the statues, ordinances and regulations made there under and also to all colleges and institutions deemed to be affiliated to, or approved by, the University under this Act.
(4)This section and sections 2, 3, 4, 5, 8, 9, 10, 11, 12, 13, 14, 15, 17, 18, 45, 54, 55, 56 and 64 shall come into force at once and the rest of this Act shall come into force on such date as the Government may, by notification, appoint.