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[Cites 0, Cited by 0] [Section 77AA] [Entire Act]

State of Tamilnadu - Subsection

Section 77AA(2) in Tamil Nadu District Municipalities Act, 1920

(2)Notwithstanding anything contained in this Act and subject to the provisions of Article 311 of the Constitution, the State Government may make rules regulating the conditions of service of the teachers (including headmasters) and other persons referred to in sub-section (1).]