Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The Paradip Port Trust Employees' (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 2000

8. Miscellaneous.

(a)The Chief Medical Officer shall ensure that the Medical facilities are extended only to the persons enumerated in the identity cards.
(b)The Chief Medical Officer shall maintain a separate register in the form shown in Annexure-'D'(attached)- showing therein the person/persons to whom the medical facilities are extended under these Regulations and this register will be made available for periodical inspection by the FA & CAO or by an Officer nominated by the FA & CAO.