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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in The Paradip Port Trust Employees' (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 2000

(b)The Chief Medical Officer shall maintain a separate register in the form shown in Annexure-'D'(attached)- showing therein the person/persons to whom the medical facilities are extended under these Regulations and this register will be made available for periodical inspection by the FA & CAO or by an Officer nominated by the FA & CAO.