Section 31(7)(ii) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

[Cites 0, Cited by 0] [Section 31(7)] [Section 31] [Entire Act]

(ii)Replenishment of cash chest of Panchayat Samiti or Zila Parishad, as the case may be.

Legal Document View