Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 28 in The Chennai Corporation Servants Conduct Rules, 1968 28. Refusal to receive pay. - Concerted or organised refusal on the part of the Corporation servants to receive their pay shall entail serious disciplinary action.
