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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(2)All empty vessels which had contained, any flammable or toxic gases, shall, except when they are opened for the purpose of filling or cleaning, or for rendering them gas-free, but kept securely closed until they have been cleaned or freed of the gas, as the case may be.