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[Cites 0, Cited by 0] [Section 28(10)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(10)(c) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(c)Such lists shall be sent to the Appointing Authority together with Annual Confidential Reports/Annual Performance Appraisal Reports and other Service Record of all the candidates included in the lists as also of those not selected, if any.