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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Kerala - Subsection

Section 1(3) in Travancore-Cochin Hindu Religious Institutions Act, 1950

(3)Part I of this Act shall extend to Travancore Part II of this Act shall extend to Cochin and Part III of this Act shall extend to the whole of the State of Travancore - Cochin.Part - 1 Chapter - IDefinitions