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State of Kerala - Section

Section 1 in Travancore-Cochin Hindu Religious Institutions Act, 1950

1.

(1)This Act maybe called the Travancore-Cochin Hindu Religious Institutions Act, 1950.
(2)It shall come into force at once.
(3)Part I of this Act shall extend to Travancore Part II of this Act shall extend to Cochin and Part III of this Act shall extend to the whole of the State of Travancore - Cochin.Part - 1 Chapter - IDefinitions