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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(c) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004

(c)Candidates appearing for 10+2 final examination or equivalent or final year Diploma examination are also eligible to apply. However, they shall fulfill the criteria stipulated in 3 clauses (a) or (b) above to be eligible for admission.