Section 3 in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004
3. Eligibility Criteria for appearing the PACET and PACET-AC.
- Candidates satisfying the following requirements shall be eligible to appear for PACET and PACET-AC.(i)Candidates should be of Indian Nationality.(ii)candidates should belong to the State of Andhra Pradesh. The candidates should satisfy local/non-local status requirements as laid down in the Andhra Pradesh Educational Institutions (Regulation of Admission) Order, 1974 as subsequently amended.(iii)(a)Candidates should have passed 10+2 examination conducted by Board of Intermediate Education, Andhra Pradesh or related Vocational Courses conducted by Board of Intermediate Education, Andhra Pradesh along with bridge course(s) conducted by it for candidates enrolled during 2000-2002 and subsequent batches or any other examination recognized as equivalent there to by the Board of Intermediate Education, Andhra Pradesh, and should have secured not less than 50% marks in the aggregate with Mathematics and English as subjects of examination for admission into 5 year B.Arch degree course and not less than 50% marks in the aggregate with any subjects for admission into 4 year B.Plng. degree course: or(b)candidates should have passed Diploma in Architecture or related Courses conducted by the State Board of Technical Education and Training, Andhra Pradesh or its equivalent there to as recognised by State Board of Technical Education and Training, Andhra Pradesh and should have secured not less than 50% marks in the aggregate with Mathematics and English as subjects of examination for admission into 5 year B.Arch degree course and not less than 50% marks with any subject for admission into 4 year B. Ping degree course: or,(c)Candidates appearing for 10+2 final examination or equivalent or final year Diploma examination are also eligible to apply. However, they shall fulfill the criteria stipulated in 3 clauses (a) or (b) above to be eligible for admission.
