Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Himachal Pradesh - Subsection Section 24(2) in Himachal Pradesh Food Security Rules, 2019 (2)The composition of such Vigilance Committees shall be such as may be notified and/ or as amended by the State Government in the Rajpatra (e-Gazette), Himachal Pradesh.
