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State of Himachal Pradesh - Section

Section 24 in Himachal Pradesh Food Security Rules, 2019

24. Composition of Vigilance Committees.

(1)The composition of the vigilance Committee at the State, District, Block and fair price shop levels shall be as per Schedule-II.
(2)The composition of such Vigilance Committees shall be such as may be notified and/ or as amended by the State Government in the Rajpatra (e-Gazette), Himachal Pradesh.