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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Assam - Subsection

Section 85(v) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(v)the relaxed FAR shall be issued in the form of a bond to the owners of the affected plot which has to be utilized in a period of five years from the date of issue of this bond;