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State of Odisha - Section

Section 9 in The Orissa Irrigation Rules, 1961

9. Construction of water-courses of new irrigation works.

- [Section 11] - (1) The plan and estimate for construction of water-courses of any irrigation work shall be separately prepared and sanctioned by the authority competent to sanction the plan and estimate of the irrigation work. The plan should show the alignment of water-courses and delimitation of Blocks.
(2)The Irrigation Officer shall lay out the alignments of water-courses and give notice in Form 'C' to the concerned villagers to take up the construction of water-courses and complete the same within a specified period failing which suitable action shall be taken under the provisions of Section 18 of the Act.Explanation - The notice shall be served on each owner and occupier whose lands are benefited by the irrigation work and a copy of the same shall be published in a conspicuous place in the village and in the office of the concerned Grama Panchayat.