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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)The candidates seeking admission for MBBS from the Central Pool seats shall be required to submit the following documents shown hereinafter against each category : -