Section 5(8) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

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(8)The minimum marks required to be obtained in the qualifying examination shall be as specified in the table below:-Table

Category ofthe Candidate	Minimum Marks
Schedule Castes / Schedule Tribes	45%
Socially and Educationally Backward Classes,including Widows and Orphan of any caste	45%
For General, Physically Disabled, Children ofDefense Personal and In / Ex Serviceman	50%

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