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State of Gujarat - Section

Section 5 in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

5. Eligibility for Admission.

(1)For the purpose of admission to first year of,-
(a)Bachelor of Architecture Course, a candidate shall have passed the qualifying examination with Mathematics or Statistics or Business Mathematics as one of the subjects,
(b)Bachelor of Construction Technology Course, a candidate shall have passed the qualifying examination with Physics and Mathematics as compulsory subjects and Chemistry / Bio-technology/Biology/Computer as an optional subject,
(c)Bachelor of Interior Design Course, a candidate shall have passed the qualifying examination with Physics and Mathematics as compulsory subjects and Chemistry / Bio-technology/Biology/Computer as an optional subject.
(2)A candidate shall have passed the qualifying examination with minimum 50% marks (45% for SC/ST/SEBC category) in aggregate referred to in sub-rule (1) from,-
(i)the Gujarat Board; or
(ii)the Central Board of Secondary Education:
Provided that,
(a)the school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(iii)the Council of Indian School Certificate Examination, New Delhi:
Provided that:
(a)the school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(iv)the National Institute of Open Schooling:
Provided that,
(a)the study centre/school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the study centre/school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(v)the International School Board:
Provided that,
(a)the study centre/school in which the candidate has studied, shall have been located in the State of Gujarat; or
(b)the study centre/school in which the candidate has studied, shall have been located in the Union Territories of Daman and Diu or Dadra and Nagar Haveli and whose parents are of Gujarat origin; or
(vi)Diploma from International Baccalaureate, obtained after 10 years of schooling, with not less than 50% marks in aggregate; and
(vii)have scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), for the Bachelor of Architecture Course; or
(viii)have passed the Construction Technology Aptitude Test for the Bachelor of Construction Technology Course; or
(ix)have passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course.
(3)For the purpose of admission to first year of Bachelor of Architecture Course, a candidate shall have passed the Diploma (10+3 pattern) of any stream with a minimum 50% aggregate marks by,-
(i)the Technical Examination Board, Gujarat State, or
(ii)the Technical Examination Board of other State, or
(iii)a University established or incorporated by or under a Central Act, a State Act or an institution declared as deemed to be University under Section 3 of the University Grants Commission Act, 1956 (3 of 1956), and
(iv)have scored at least 40 percent, marks in the National Aptitude Test in Architecture (NATA).
(4)For the admission of two seats of the first year of Bachelor of Architecture course in M.S. University, Vadodara,-
(i)a candidate who have passed first Year of Bachelor of Science examination in the current academic year with first trial in the subjects of Physics, Chemistry and Mathematics from a University established by law, in the State of Gujarat provided the candidate have passed the qualifying examination, immediately before the academic year in which he has passed first year of Bachelor of Science examination, and
(ii)have scored at least 40 percentage marks in the National Aptitude Test in Architecture (NATA).
(5)For the purpose of admission the candidates of other States, who have passed the qualifying examination from the schools recognized by the concerned State Government or from National Institute of Open Schooling (NIOS), an Autonomous Organization under the Ministry of Human Recourses Development, Government of India, or from International School Board and
(i)have scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), for the Bachelor of Architecture Course; or
(ii)have passed the Construction Technology Aptitude Test for the Bachelor of Construction Technology Course; or
(iii)have passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course shall be eligible for admission in the seats reserved for the category of other States.
(6)A candidate who has,-
(i)studied under Jawahar Navodaya Vidyalaya Scheme upto Standard VIII in any of the schools located in the State of Gujarat,
(ii)thereafter studied in any of the schools located out of the State of Gujarat under the said scheme,
(iii)passed qualifying examination from a Navodaya Vidyalay located outside Gujarat State, and
(iv)scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), conducted by the Council for the Bachelor of Architecture Course; or
(v)has passed the Construction Technology Aptitude Test for the Bachelor of Construction Technology course; or
(vi)has passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course, shall be eligible for admission and his candidature shall be included in the merit list prepared under clause (b) of sub-rule (3) of Rule 11.
Explanation. - "Jawahar Navodaya Vidyalaya Scheme" means the Jawahar Navodaya Vidyalaya scheme started during the year 1985-86 by the Government of India in accordance with the National Policy of Education. The scheme is managed by Navodaya Vidyalaya Samiti, an autonomous organization under the department of Education, Ministry of Human Resource Development, Government of India.
(7)A candidate who has passed the Qualifying Examination after appearing in the supplementary examination conducted by the Board shall be eligible for admission in the current academic year on the Vacant Seats declared under Rule 20.
(8)The minimum marks required to be obtained in the qualifying examination shall be as specified in the table below:-Table
Category ofthe Candidate Minimum Marks
Schedule Castes / Schedule Tribes 45%
Socially and Educationally Backward Classes,including Widows and Orphan of any caste 45%
For General, Physically Disabled, Children ofDefense Personal and In / Ex Serviceman 50%