Section 36 in The Rajasthan Economiser Rules, 1959
36. Presence of Inspector.
(1)In an appeal to the Chief Inspector he shall decide whether the presence of the Inspector is necessary and shall issue orders, accordingly.(2)Attendance during hearing of appeal.-Under order of the Chief Inspector an Inspector shall attend before the Chief Inspector or the Appellate Authority, during the hearing of an appeal with regard to an economiser under his charge.
