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State of Odisha - Section

Section 41 in The Orissa Agricultural Produce Markets Rules, 1958

41. [ Approval of Plans and Estimates. [Substituted vide O.G.E.No. 794, Dated 3.8.1996.]

(1)Plans and Estimates for works up to a value of rupees five thousand each shall be approved by the Market Committee and the Plans and the Estimates for works of a value exceeding rupees five thousand each shall be approved by the Board, on the recommendation of the Market Committee.
(2)Plans and Estimates for all works, shall be prepared by the Engineering Cell of the Board.]