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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Odisha - Subsection

Section 41(1) in The Orissa Agricultural Produce Markets Rules, 1958

(1)Plans and Estimates for works up to a value of rupees five thousand each shall be approved by the Market Committee and the Plans and the Estimates for works of a value exceeding rupees five thousand each shall be approved by the Board, on the recommendation of the Market Committee.