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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(9)(9) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

9.2.2If the meter is supplied by the Distribution Licensee, the recovery of the meter cost and associated equipment shall be made in one or more instalments as per the terms approved by the Commission. In case of connections where cost of the meter has been borne by the consumer, no meter rental shall be charged from the consumer.