[(1) The jurisdiction of the University shall extend to the whole of the Cachar, Karimganj, North Cachar Hills, Karbi, Anglong and Hailakandi Districss of the State of Assam.] [Substituted by the Act 25 of 1995, section 2](2)On and from the commencement of this Act, all Colleges situated in the Districts of Cachar, Karimganj, North Cachar Hills and [Karbi Anglong and Hailakandi] [Substituted for the words " and Karbi Anglong" by Act 25 of 1995, section 2] shall stand affiliated to the University.(3)[* * * *] [Omitted by the Act 25 of 1995]
