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[Cites 0, Cited by 1] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in Assam University Act, 1989

(2)On and from the commencement of this Act, all Colleges situated in the Districts of Cachar, Karimganj, North Cachar Hills and [Karbi Anglong and Hailakandi] [Substituted for the words " and Karbi Anglong" by Act 25 of 1995, section 2] shall stand affiliated to the University.