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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1) in The Haryana Animal (Registration, Certification and Breeding) Act, 2019

(1)Any person who contravenes or violates any other provision except section 16, shall be punished with rigorous imprisonment which may extend upto one year or with a fine which may extend upto one lakh rupees or both.