Section 2(1) in Andhra Pradesh Propagation of other religion in the places of worship or prayer (Prohibition) Act, 2007
(1)The Government with a view to maintain public order, tranquility and serenity of a place of worship or prayer, prohibit propagation of a religion other than the religion traditionally practiced at such place, by words, either spoken or written or signs or by visible representation or distribute any printed material or other forms of religious literature.
