Section 2 in Andhra Pradesh Propagation of other religion in the places of worship or prayer (Prohibition) Act, 2007
2. Prohibition of Propagation of religion in places of worship etc.
(1)The Government with a view to maintain public order, tranquility and serenity of a place of worship or prayer, prohibit propagation of a religion other than the religion traditionally practiced at such place, by words, either spoken or written or signs or by visible representation or distribute any printed material or other forms of religious literature.(2)The Government by order shall notify such places of worship or prayer from time to time.
