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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2) in Dr. Abdul Haq Urdu University Act, 2016

(2)The Vice-Chancellor shall constitute a Grievance Redressal Committee consisting of five members for an individual College or a group of Colleges keeping in view the location of the College (s). The Committee shall consist of,-
(a)a senior Professor of the University-Chairperson;
(b)three senior Teachers drawn from the affiliating Colleges on rotation basis to be nominated by the Vice-Chancellor; and
(c)a student representing the college where the grievance has occurred to be nominated, based on academic merit, by the concerned college - special invitee.