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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2)(c) in Dr. Abdul Haq Urdu University Act, 2016

(c)a student representing the college where the grievance has occurred to be nominated, based on academic merit, by the concerned college - special invitee.