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State of Maharashtra - Section

Section 133 in Maharashtra Public Universities Act, 2016

133. Annual financial estimates.

(1)The annual financial estimates (budget) of the university for ensuing financial year shall be prepared by the Finance and Accounts Officer under the direction of the Finance and Accounts Committee, at least two months before the commencement of the financial year.
(2)The Finance and Accounts Officer shall thereafter forward copies of annual financial estimates (budget) as approved by the Management Council and the Senate to the Chancellor, the Maharashtra State Commission for Higher Education and Development and the State Government.
(3)The Financial year of the university shall be the same as that of the State Government.