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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Maharashtra - Subsection

Section 133(1) in Maharashtra Public Universities Act, 2016

(1)The annual financial estimates (budget) of the university for ensuing financial year shall be prepared by the Finance and Accounts Officer under the direction of the Finance and Accounts Committee, at least two months before the commencement of the financial year.