Section 20(2) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011
(2)A teacher, in addition to the functions specified in clauses (a) to (e) of sub-section (1) of section 24, may perform the following duties, namely :(a)participation in training programmes; and(b)participation in curriculum formulation, and development of syllabi, training modules and textbook development.
