Section 20 in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011
20. Duties to be performed by teachers
. (1) In performance of the functions specified in sub-section (1) of section 24 and in order to fulfill the requirements of clause (h) of sub-section (2) of section 29, the teacher shall maintain a file containing the pupil cumulative record for every child, which shall be the basis for awarding the completion certificate specified in sub-section (2) of section 30.(2)A teacher, in addition to the functions specified in clauses (a) to (e) of sub-section (1) of section 24, may perform the following duties, namely :(a)participation in training programmes; and(b)participation in curriculum formulation, and development of syllabi, training modules and textbook development.
