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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(2) in The Uttarakhand Co-operative Service Rules, 2016

(2)The Appointing Authority shall prepare an eligibiity list of the candidates in accordance with Uttarakhand (Not within the Purview of Commission) Promotion by Selection Eligibility List Rules, 2003, and place it before the Selection Committee, along with their character rolls and such record, pertaining to them, as may be considered proper.