Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(xx) in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987 (xx)forward forthwith to the Sub-divisional Officer any, requisition under Section 46-B of the Act if received by, him;
