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Himachal Pradesh High Court

Dr. Lakhwinder Singh vs . Directorate Of Enforcement on 2 November, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Dr. Lakhwinder Singh vs. Directorate of Enforcement .

Cr.MP(M) No.2288 of 2022 02.11.2022 Present Mr. N.S.Chandel, Senior Advocate with Mr. Pranav Sharma, Advocate, for the petitioner.

Mr. Balram Sharma, Deputy Solicitor General of India with Mr. Ajeet Singh Saklani, Standing counsel and Mr. Anirudh Sood, Advocate, for the respondent-State.

Though, learned counsel representing the respondent has filed reply, but on account of pre-occupation in some other matter, learned Deputy Solicitor General of India prays for an adjournment. Having taken note of the explanation rendered for seeking adjournment, this Court deems it fit to adjourn the matter.

List on 3.11.2022.

(Sandeep Sharma) Judge 2nd November, 2022 (shankar) ::: Downloaded on - 02/11/2022 20:38:21 :::CIS