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State of Madhya Pradesh - Section

Section 11 in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

11. [ Registration of manufacturers of bidis and dealers of tendu leaves. [[Substituted by M.P. Act No. 1 of 2008. Prior to substitution it read as under:-

'11. Registration of manufacturer of bidis and exporters of tendu leaves. - (1) Every manufacturer of bidis and every exporter of tendu leaves shall get himself registered within such period, on payment of such fee and in such manner as may be prescribed.
(2)Every manufacturer of bidis and every exporter of tendu leaves registered under sub-section (I) shall furnish a declaration in such form, by such date and in such manner as may be prescribed.']]
(1)Every manufacturer of bidis and every dealer of tendu leaves shall get himself registered within such period, on payment of such fees and in such manner as may be prescribed.
(2)Every manufacturer of bidis and every dealer of tendu leaves registered under sub-section (1) shall furnish a declaration in such form, by such date and in such manner as may he prescribed.]