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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1964

(2)Every manufacturer of bidis and every exporter of tendu leaves registered under sub-section (I) shall furnish a declaration in such form, by such date and in such manner as may be prescribed.']]