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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2) in The Rajasthan Boiler Attendants' Rules, 1954

(2)[ All fees payable under these rules shall be deposited into a Government Treasury in the State under the Account Head "087 Labour and Employment Fees for Inspection of Steam Boilers.] [Substituted by GSR 100 vide Notification No. F. 1(25) L. & F/76, dated 21.10.76-Rajasthan Gazette, Part IV-C, dated 23.6.1977, page 321]