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State of Rajasthan - Section

Section 23 in The Rajasthan Boiler Attendants' Rules, 1954

23. [Fees] [Added vide Notification No. F. 3(124) Ind./(c)/59, dated 10.11.1960-Rajasthan Gazette, Part III-B, Supplement No. 38, dated 22.2.1960.].

- [(1)] [Notification No. F. 4(3) Lab/95, dated 7.8.1996-Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 17.8.1996, page 97 vide G.S.R. 48. = 1996 RSCS/Part II/ Page 311/H. 382] Candidates for examination for certificate of competency shall pay the following fees which shall not except as otherwise provided in these rules be returnable :-
Examination for 1st Class Certificate Rs. 100/-
Examination for 2nd Class Certificate Rs. 50/-
Duplicate Certificate Rs. 50/-
(2)[ All fees payable under these rules shall be deposited into a Government Treasury in the State under the Account Head "087 Labour and Employment Fees for Inspection of Steam Boilers.] [Substituted by GSR 100 vide Notification No. F. 1(25) L. & F/76, dated 21.10.76-Rajasthan Gazette, Part IV-C, dated 23.6.1977, page 321]