Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Tripura - Subsection Section 11(2) in Tripura Foodgrains (Distribution) Control Order, 1972 (2)The quantity of foodgrains to be allotted to each appointed retailer against each indent shall be determined by the Director from time to time.
