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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Tamilnadu - Subsection

Section 78(1)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)to the purchase or lease of lands or purchase, construction or remodelling of buildings of a society, the principal objects of which according to its bye-laws include such purchase, lease, construction or remodelling.