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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(7)(ii) in Andhra Pradesh Revised Building Rules, 2008

(ii)For the purpose of these Rules, the following conversion from Meters-Kilograms-Second (M.K.S.) and Feet-Pound-Second (F.P.S.) system shall be reckoned: