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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2)(e) in The Punjab Labour Welfare Fund Act, 1965

(e)any fund transferred under sub-section (5) of section 10; [***] [Omitted <i>'and'</i> by Haryana Act No. 1 of 2002.]