Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Kerala - Subsection Section 29(1) in Sree Sankaracharya University of Sanskrit Act, 1994 (1)There shall be a Dean of each Faculty who shall be nominated by the Chancellor on the recommendation of the Vice-Chancellor for a period of two years.
