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[Cites 0, Cited by 4] [Entire Act]

State of Kerala - Section

Section 29 in Sree Sankaracharya University of Sanskrit Act, 1994

29. [ Dean of Faculties. [Substituted by Act No. 1 of 2005.]

(1)There shall be a Dean of each Faculty who shall be nominated by the Chancellor on the recommendation of the Vice-Chancellor for a period of two years.
(2)The Dean shall possess a minimum of fifteen years teaching experience in the Universities or affiliated colleges in the State and ten years experience in guiding research at doctoral level.
(3)No person shall be eligible for re-nomination as Dean of Faculty in succession.
(4)The Dean shall be the Chairman of the Faculty and he shall be responsible for the observance of the Statutes, Ordinances, Regulations and Orders relating to that faculty.]