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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

(1)The draft seniority list shall be published and its copy shall be available in the office of D.M./D.D.C./D.S.E. and D.D.O. for perusal of the teachers. Objections or suggestions can be sent to D.S.E. within 30 days of publication.