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State of Bihar - Section

Section 9 in Bihar Taken over Elementary School Teachers' Promotion Rules, 1993

9. Approval of seniority list.

(1)The draft seniority list shall be published and its copy shall be available in the office of D.M./D.D.C./D.S.E. and D.D.O. for perusal of the teachers. Objections or suggestions can be sent to D.S.E. within 30 days of publication.
(2)Approval of the Establishment Committee shall be obtained on the seniority list which shall be prepared after due consideration of the objections duly received by the D.S.E. in time. The seniority list shall finally be approved by R.D.D.E.