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[Section 57]
[Entire Act]
State of Assam - Subsection
Section 57(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014
| Occupancy | Basis |
| Residential Building | 5 Persons / Tenement |
| Other Building | No. of persons based on occupant load and area offloors given in Schedule I. |